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State of Tamilnadu - Section

Section 5 in Special Rules for the Tamil Nadu School Educational Subordinate Service (Municipal and Township Schools)

5. Probation. - Every person appointed to the classes and categories by recruitment by transfer shall, from the date on which he joins duty, be on probation for a total period of one year on duty within a continuous period of two years. The concerned Chief Educational Officers are competent to issue orders declaring satisfactory completion of probation in the service.