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State of Madhya Pradesh - Section

Section 11 in Copies of records Etc. Rules

11.

These rules shall be general for all Municipalities.Form(See Rule 10)
Serial No. Name of applicant Date of receipt of application Description of the document of which copy isrequired Language
(1) (2) (3) (4) (5)
         
Number of Fee words to be copied Fee to be levied Fee received with dates Date on which copy was delivered or posted Remarks
(6) (7) (8) (9) (10)