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State of Madhya Pradesh - Section
Section 11 in Copies of records Etc. Rules
11.
These rules shall be general for all Municipalities.Form(See Rule 10)| Serial No. | Name of applicant | Date of receipt of application | Description of the document of which copy isrequired | Language |
| (1) | (2) | (3) | (4) | (5) |
| Number of Fee words to be copied | Fee to be levied | Fee received with dates | Date on which copy was delivered or posted | Remarks |
| (6) | (7) | (8) | (9) | (10) |