Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in Orissa State Financial Corporation Employees' Provident Fund Regulations, 1959

(1)An account shall be opened in the name of each subscriber in which shall be credited :
(i)the subscriber's subscription;
(ii)contributions made by Corporations to his/her accounts;
(iii)interest on subscriptions; and
(iv)interest on contributions.