Supreme Court - Daily Orders
Kirandeep Kaur vs The State Of Punjab on 13 December, 2019
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.21 COURT NO.12 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 43067/2019
(Arising out of impugned final judgment and order dated 13-02-2019
in LPA No. 1886/2016 passed by the High Court Of Punjab & Haryana
At Chandigarh)
KIRANDEEP KAUR Petitioner(s)
VERSUS
THE STATE OF PUNJAB & ORS. Respondent(s)
( IA No.186581/2019-CONDONATION OF DELAY IN FILING and IA
No.186583/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.186584/2019-EXEMPTION FROM FILING O.T. )
Date : 13-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Himanshu Sharma, AOR
Ms. Aditi Sharma, Adv.
Mr. Seeta Ram Sharma, Adv.
Mr. Vinay Kumar, Adv.
Mr. Ram Niwas Sharma, Adv.
Mr. Gopal Singh Nahel, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on limitation.
Pending applications stand disposed of.
(ASHA SUNDRIYAL) Signature Not Verified (ANITA RANI AHUJA) COURT MASTER Digitally signed by ANITA MALHOTRA Date: 2019.12.13 COURT MASTER 16:54:27 IST Reason: