Jammu & Kashmir High Court
Rakesh Kumar vs Commanding Officer Gref on 27 December, 2023
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No.128
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Case: FAO(WC) No.14/2022
Rakesh Kumar .....Petitioner(s)
Through: Mr. M. P. Gupta, Advocate.
Vs
Commanding Officer GREF ..... Respondent(s)
Through: Mr. Vishal Sharma, DSGI with
Mr. Sumant Sudan, Advocate.
CORAM:
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
27.12.2023 Objections stand filed. Record has also been received.
List for consideration on 25.03.2024.
( Puneet Gupta ) Judge Jammu 27.12.2023 Narinder