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Jammu & Kashmir High Court

Rakesh Kumar vs Commanding Officer Gref on 27 December, 2023

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                            Sr. No.128


        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

Case: FAO(WC) No.14/2022




Rakesh Kumar                                                      .....Petitioner(s)


                        Through: Mr. M. P. Gupta, Advocate.

                   Vs


Commanding Officer GREF                                        ..... Respondent(s)

                        Through: Mr. Vishal Sharma, DSGI with
                                 Mr. Sumant Sudan, Advocate.


CORAM:
   HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                      ORDER

27.12.2023 Objections stand filed. Record has also been received.

List for consideration on 25.03.2024.

( Puneet Gupta ) Judge Jammu 27.12.2023 Narinder