Supreme Court - Daily Orders
Sireesha Ambati vs Kakara Sekhar on 9 April, 2026
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.19 COURT NO.3 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 3078/2025
SIREESHA AMBATI Petitioner(s)
VERSUS
KAKARA SEKHAR Respondent(s)
(IA No. 283105/2025 - EX-PARTE STAY)
Date : 09-04-2026 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE ATUL S. CHANDURKAR
For Petitioner(s) :Mr. Tadimalla Bhaskar Gowtham, Adv.
Ms. Shambhawi Shiva, Adv.
M/S. Godavari Law Associates, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
1. As per office report dated 08.04.2026, though served, no one has entered appearance on behalf of the respondent.
2. In the interest of justice, awaiting representation, list the matter after two weeks.
(GULSHAN KUMAR ARORA) (NAND KISHOR)
DEPUTY REGISTRAR ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2026.04.11
12:15:02 IST
Reason: