Delhi High Court - Orders
Sharp Business Systems (India) Private ... vs Union Of India & Ors on 19 May, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6716/2021
SHARP BUSINESS SYSTEMS (INDIA) PRIVATE LIMITED
..... Petitioner
Through: Ms. Kavita Jha, Mr. Shammi
Kappor, Mr. Vishal Kumar and
Ms. Prachi Jain, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Harpreet Singh, Senior
Standing Counsel for with Ms.
Suhani Mathur and Mr. Jatin
Kumar Garg, Advs.
Mr. Vijay Joshi and Mr.
Shubham Chaturvedi, Advs. for
UOI.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 19.05.2023
1. The instant petition has been preferred for directions being framed calling upon the respondents to conclude the proceedings on remand. However, the Court is apprised that the Department has by way of a separate appeal assailed that order itself. The said appeal is stated to be posted for 01 September 2023.
2. Consequently, let this matter be called again on 15.09.2023 to review progress.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
MAY 19, 2023 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 16:01:27 SU This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 16:01:27