Calcutta High Court
Commissioner Of Income Tax vs M/S. Ici (India) Limited on 12 March, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta, Arindam Sinha
ORDER SHEET
ITA 749 of 2008
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
COMMISSIONER OF INCOME TAX, KOLKATA IV
Versus
M/S. ICI (INDIA) LIMITED
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 12th March, 2015.
For appellant : Mr.M.P.Agarwal,Advocate The Court : This is an appeal of 2008. This matter is adjourned for five weeks on the prayer of Mr.Agarwal. Let this matter be listed as "For Dismissal" after five weeks. Let service be effected within one week from date. Affidavit of Service be filed.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) ssaha AR(CR)