Calcutta High Court (Appellete Side)
Ct. 25 Kiran Sarkar vs The State Of West Bengal & Ors on 15 January, 2020
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
1 144 15.01.2020
. W.P. 21434 (W) of 2019
ab
Ct. 25 Kiran Sarkar Vs. The State of West Bengal & Ors.
No one appears when the matter was called on for hearing. Let this matter appear in the Combined Monthly list of May, 2020 under the same heading.
(Rajarshi Bharadwaj, J.)