Allahabad High Court
Ram Chandra Prasad vs Settlement Officer Consolidation ... on 18 December, 2019
Author: Prakash Padia
Bench: Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- WRIT - B No. - 2739 of 2019 Petitioner :- Ram Chandra Prasad Respondent :- Settlement Officer Consolidation (Judicial) And 2 Others Counsel for Petitioner :- Vikas Mani Srivastava Counsel for Respondent :- C.S.C.,Tariq Maqbool Khan Hon'ble Prakash Padia,J.
After some arguments, request has been made by learned counsel for the petitioners to dismiss the present writ petition as not pressed with liberty to file a fresh petition.
Accordingly, the writ petition is dismissed as not pressed with liberty as prayed.
Order Date :- 18.12.2019 saqlain