Jammu & Kashmir High Court - Srinagar Bench
Petitioner Present In Person vs Mr. M.A Chasoo on 16 May, 2019
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
1
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
Case no: Date of order: 16.05.2019
SWP No. 138/2015, IA 1/2015 (200/2015
Mohammad Amin Magrey v. State and ors
Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge
Appearance:
For Petitioner: Petitioner present in person.
For Respondent(s): Mr. M.A Chasoo, AAG
Registry to list this matter before some other Bench on 30 th May, 2019, higher up.
(Ali Mohammad Magrey) Judge Srinagar, 16.05.2018 SA/TFGh Nabi 2 HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP No. 2752/2018 Muzaffar Ali Bhat v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Mr. Irfan Andleeb, Dy AG Reply within four three weeks. Re-notify on 1st July, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.3
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 2781/2018 Manzoor Ahmad Najar and ors v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Mr. Jehangir Iqbal Ganie Sr. adv with Mr. Suhail Rashid, adv. For Respondent(s): Mr. M.A Chasoo, AAG vice Mr. N. H. shah, AAG.
Despite opportunity respondents have not filed reply after a lapse of five months. Last opportunity of three weeks is granted to file reply.
List on 3rd June, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.4
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 2809/2018 Shabir Ahmad Baba and anr v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Mr. B.A Dar, Sr. AAG Reply within four weeks. Re-notify on 8th July, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.5
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 72/2019 Mohammad Amin Bhat v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Mr. Asif Maqbool, GA Reply within four weeks. List on 9th July, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.6
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 165/2019 Muneer ud din v. Union of India Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Mr. T.M shamsi, ASGI Reply within four weeks. List on 9th July, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.7
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 475/2019 Aashiq Hussain Rather v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Mr. Irfan Andleeb, Dy AG Reply within four weeks. List on 9th July, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.8
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 628/2019 SGCT Javid Ahamd Chachi v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Mr. B.A Dar, Sr. AAG Reply within four weeks. List on 8th July, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.9
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 727/2019 Fayaz Ahamd Bhat and ors v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Mr. Irfan Andleeb, Dy AG Nemo for petitioner, adjourned. List on 8th July, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.10
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 758/2019 Naza Bano and ors v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Pet. No. 2 present in person. For Respondent(s): Mr. Irfan Andleeb, Dy AG Petitioner no. 2 present in person. Reply within three weeks. List on 7th June, 2019. Interim direction, if any, subsisting shall continue till next date before the Bench.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.11
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 784/2019 Feroz Ahmad Mir v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Mr. Irfan Andleeb, Dy AG Reply within three weeks. List on 3rd June, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.12
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 2759/2018 Nazir Ahmad Reshi and ors v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.13
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 2797/2018 Manzoor Ahmd Hajam v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.14
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 2900/2018 Bashir Ahmad Rather v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.15
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 2937/2018 Bashir Ahmad Dar and ors v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.16
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 27/2019 [WP (C) 53/2019] Nazir Ahmad Magrey and ors v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.17
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 69/2019 [WP (C) 119/2019] Ishrat Naseem v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.18
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 101/2019 [WP (C) 172/2019] Mohammad Shafi Lal v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.19
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 126/2019 [WP (C) 209/2019] Arshid Ahmad Dhobi v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.20
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 330/2019 [WP (C) 530/2019] Mohammad Aslam Beigh v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.21
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 343/2019 [WP (C) 543/2019] Abdul Majeed Sheikh and ors v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.22
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 461/2019 [WP (C) 706/2019] Manzoor Ahmad Bhat and ors v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.23
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 470/2019 [WP (C) 715/2019] Abdul Rashid Wagay v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.24
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 478/2019 [WP (C) 732/2019] Mohammad Tahir Malik and ors v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.25
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 534/2019 [WP (C) 804/2019] Nazir Ahmad Magrey and ors v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 27th May, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.26
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 565/2019 [WP (C) 851/2019] Kaier Yousuf and ors v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.27
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 706/2019 [WP (C) 1075/2019] Nelofar Yousuf and ors v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.28
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 SWP 757/2019 [WP (C) 1169/2019] Gh. Nabi Bhat and ors v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.29
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 WP (C) 1581/2019 Parveena Bano v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.30
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 WP (C) 1591/2019 Imtiyaz Ahmad Kirmani and anr v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.31
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 CM (2475) 2019 (1/2019) SWP 2028/2018 Bashir Ahmad Dar and ors v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 27th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.32
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 RPC 1/2019 (RP 4/2019) In [CBA 10/2017] Hassan Rather and ors v. Ahsan Rather Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.33
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 AA 4/2015 State of J&K and ors v s. M/S WPIL Ltd Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 2th May, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.34
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 CM (2643/2019 [1/2019] ) IA (1/2018) c/w GPSW 640/2017 Ghulam Rasool wani anors v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 27th May, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.35
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 OWP 32/2012 Muzaffar Ahamd Bhat v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.36
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 OWP No. 709/2013 Afsar Bee v. Union of India Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Mr. T.M Shamsi, ASGI None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.37
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR Case no: Date of order: 13.05.2019 OWP No. 1646/2013 Inhabitants of Ittopora Bragam v. State and ors Coram:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge Appearance:
For Petitioner: Nemo. For Respondent(s): Nemo.
None present, adjourned. List on 26th August, 2019.
(Ali Mohammad Magrey) Judge Srinagar, 13.05.2018 Syed Ayaz, Secretary.SYED AYAZ HUSSAIN 2019.05.17 11:10 I attest to the accuracy and integrity of this document