Bombay High Court
Aditi Shah And Anr vs Rachna Sansad School Of Interior Design ... on 7 December, 2018
Bench: S.C. Dharmadhikari, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8212 OF 2016
Aditi Shah And Anr. ....Petitioner
V/S
Rachna Sansad School Of Interior Design And ....Respondent
Anr.
CORAM : S.C. DHARMADHIKARI & SMT. BHARATI HARISH DANGRE, JJ DATE : 7th December, 2018 P.C. :
Due to paucity of time the matter is adjourned for admission. Ad-interim relief if any to continue till then. Stand over to 14.12.2018 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 07/12/2018 ::: Downloaded on - 29/12/2018 08:47:16 :::