Section 9 in Saurashtra Prohibition of Leases of Agricultural Lands Act, 1953
9. Saving as to certain tenants.
- Nothing contained in sub-section (2) of section 4 and sections 5 and 6 shall affect the operation of the provisions of Chapter III of the Saurashtra Land Reforms Act, 1951.Chapter-III Procedure and jurisdiction of revenue officers and the Tribunal.
