Section 1 in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994
1. Short title, extent and commencement.
(1)This Act may be called the Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994.(2)It extents to the whole of the Autonomous District Council Areas.(a)It shall come into force on such date as the Executive Committee may by Notification in the Tripura Gazette appoints.
