Jammu & Kashmir High Court - Srinagar Bench
Tabeen Mineral Water Private Limited vs National Insurance Company Ltd on 16 August, 2023
Author: Chief Justice
Bench: Chief Justice
Sr. No.1
Regular
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
FAO(D) No. 2/2023
Tabeen Mineral Water Private Limited ...Petitioner(s)/appellant(s)
Through: Mr. Sameer Khan, Advocate
Vs.
National Insurance Company Ltd. ...Respondent(s)
Through: Mr. N.A. Dendroo, Advocate
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE M.A. CHOWDHARY, JUDGE
ORDER
16.08.2023 Notice.
Mr. N.A. Dendroo, learned counsel enters appearance and accepts notice on behalf of respondent. Notice, accordingly, is waived.
The matter will be considered again on 21.08.2023.
(M.A. CHOWDHARY) (N. KOTISWAR SINGH)
JUDGE CHIEF JUSTICE
SRINAGAR
16.08.2023
Junaid