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Jammu & Kashmir High Court - Srinagar Bench

Tabeen Mineral Water Private Limited vs National Insurance Company Ltd on 16 August, 2023

Author: Chief Justice

Bench: Chief Justice

                                                                       Sr. No.1
                                                                       Regular
   IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR


                            FAO(D) No. 2/2023

Tabeen Mineral Water Private Limited                 ...Petitioner(s)/appellant(s)

Through:      Mr. Sameer Khan, Advocate

                                     Vs.

National Insurance Company Ltd.                                   ...Respondent(s)

Through:      Mr. N.A. Dendroo, Advocate

CORAM:

HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE M.A. CHOWDHARY, JUDGE
                                ORDER

16.08.2023 Notice.

Mr. N.A. Dendroo, learned counsel enters appearance and accepts notice on behalf of respondent. Notice, accordingly, is waived.

The matter will be considered again on 21.08.2023.




                 (M.A. CHOWDHARY)             (N. KOTISWAR SINGH)
                          JUDGE                   CHIEF JUSTICE
 SRINAGAR
 16.08.2023
 Junaid