Bombay High Court
Navinchandra Bhimji Kubadia vs Deputy Commissioner Of Income Tax ... on 30 October, 2023
Author: Neela Gokhale
Bench: K.R. Shriram, Neela Gokhale
1/3 414-WP-1945-2023 @ Ors.doc
Digitally
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
signed by
PURTI
PURTI PRASAD ORDINARY ORIGINAL CIVIL JURISDICTION
PRASAD PARAB
PARAB Date:
2023.11.01
11:33:29
+0530 WRIT PETITION NO. 1945 OF 2023
The New India Assurance Co. Ltd. ....Petitioner
V/s.
Assistant Commissioner of Income
Tax, Circle 3(2)(1) and Ors. ...Respondents
ALONGWITH
WRIT PETITION NO. 3688 OF 2022
ALONGWITH
WRIT PETITION NO. 3853 OF 2022
ALONGWITH
WRIT PETITION NO. 3883 OF 2022
ALONGWITH
WRIT PETITION NO. 5041 OF 2022
ALONGWITH
WRIT PETITION (L) NO. 27620 OF 2022
ALONGWITH
WRIT PETITION (L) NO. 29473 OF 2022
ALONGWITH
WRIT PETITION NO. 522 OF 2023
ALONGWITH
WRIT PETITION NO. 700 OF 2023
ALONGWITH
WRIT PETITION NO. 856 OF 2023
ALONGWITH
WRIT PETITION NO. 1282 OF 2023
ALONGWITH
WRIT PETITION NO. 1286 OF 2023
ALONGWITH
WRIT PETITION NO. 1765 OF 2023
ALONGWITH
WRIT PETITION NO. 2349 OF 2023
ALONGWITH
WRIT PETITION NO. 2423 OF 2023
ALONGWITH
WRIT PETITION NO. 2465 OF 2023
ALONGWITH
WRIT PETITION NO. 2537 OF 2023
ALONGWITH
WRIT PETITION NO. 2844 OF 2023
Purti Parab
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ALONGWITH
WRIT PETITION NO. 2939 OF 2023
ALONGWITH
WRIT PETITION NO. 2979 OF 2023
ALONGWITH
WRIT PETITION NO. 3061 OF 2023
ALONGWITH
WRIT PETITION (L) NO. 6701 OF 2023
ALONGWITH
WRIT PETITION (L) NO. 14318 OF 2023
ALONGWITH
WRIT PETITION (L) NO. 15067 OF 2023
ALONGWITH
WRIT PETITION (L) NO. 16923 OF 2023
ALONGWITH
WRIT PETITION (L) NO. 16925 OF 2023
ALONGWITH
WRIT PETITION (L) NO. 17787 OF 2023
ALONGWITH
WRIT PETITION (L) NO. 17794 OF 2023
ALONGWITH
WRIT PETITION (L) NO. 17796 OF 2023
ALONGWITH
WRIT PETITION (L) NO. 18066 OF 2023
----
Mr. P. J. Pardiwalla, Senior Advocate a/w Mr. Harsh Kapadia i/b Mr. Atul K.
Jasani for Petitioner in WP/1945/2023, WP/700/2023 and WP(L)/18066/
2023.
Mr. Dharan Gandhi i/b Ms Radha Halbe for Petitioner in WP/3688/2022.
Mr. Sameer G. Dalal for Petitioner in WP/3853/2022.
Mr. Hiten Chande i/b Lumiere Law Partners for Petitioner in WP/3883/2022
and WP/3061/2023.
Mr. Rajath Bharadwaj i/b Economic Laws Practice for Petitioner in
WP/5041/2022.
Mr. Ravi Sawana a/w Ms. Shraddha Jadhav i/b Mr. Aagam Doshi for
Petitioner in WP(L)/29473/2022.
Mr. Dharan Gandhi a/w Ms. Aanchal Vyas and Mr. Darshan Gajra for
Petitioner in WP/522/2023, WP/1765/2023, WP/2537/2023, WP/2844/
2023 and WP(L)/17787/2023.
Purti Parab
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Mr. P. J. Pardiwalla, Senior Advocate i/b Mr. Zain A. K. Najam-es-Sani for
Petitioner in WP/700/2023.
Ms. Rutuja N. Pawar a/w Ms. Hetal Laghave for Petitioner in WP/856/2023.
Mr. Sham Walve i/b Mr. Abhishek Khandelwal for Petitioner in
WP/1282/2023, WP/1286/2023, WP(L)/15067/2023, WP(L)/16923/2023
and WP(L)/16925/2023.
Ms. Tejal Kharkar i/b Mr. Tanzil Padvekar for Petitioner in WP/2349/2023.
Mr. Atul K. Jasani for Petitioner in WP/2423/2023 and WP/2979/2023.
Mr. Sham Walve i/b Mr. Sanjiv A. Sawant for Petitioner in WP/2465/2023.
Mr. Rahul Hakani i/b Ms. Niyati Mankad Hakani for Petitioner in
WP/2939/2023 and WP(L)/17794/2023.
Ms. Parisha Shah a/w Mr. Rasesh Shah i/b Mr. Arshil Shah for Petitioner in
WP(L)/6701/2023.
Mr. P. J. Pardiwalla, Senior Advocate i/b Ms. Priyanka Sumeet Bora for
Petitioner in WP(L)/17796/2023.
Mr. Akhileshwar Sharma a/w Mr. Suresh Kumar, Mr. N. C. Mohanty,
Ms.Sushma Nagaraj, Mr. Devvrat Singh, Mr. Subir Kumar, Mr. Siddharth
Chandrashekhar and Mr. Vipul Bajpayee for Respondents-Revenue
----
CORAM : K.R. SHRIRAM &
NEELA GOKHALE, JJ.
DATED : 30th OCTOBER 2023 P.C. :
1. Stand over to 4th December 2023.
2. Ad-interim relief, if any, granted earlier to continue until 5 th January 2024.
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