Section 17 in Life Insurance Corporation General Rules, 1956
17. Report. - The Annual report to be submitted by the Corporation to the Central Government under section 27 of the Act regarding its activities during the previous financial year shall be in such form as the Central Government may, from time to time, direct, and shall inter alia contain particulars in respect of the following matters, namely:--
(a)the extent of the new business;(b)the total amount of business in force;(c)the total amount of claims;(d)nature of investment; and(e)the accounts.
