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State of Bihar - Section

Section 10 in The Constitution of Bihar District Planning Committee and Conduct of Business Rules, 2006

10. Right to summon other officers in the meeting.

- The District Planning Committee may summon technical officers working in the District for necessary cooperation in the formulation of plan, as the need be the Committee may invite Deputy Chairman of the Regional Development Authority concerned with the district, Chief Executive or Executive Officer of Municipal Corporation/Municipal Council/Municipal Panchayat, as the case may be, having jurisdiction over the District Headquarter, District Planning Officer, District Panchayat Raj Officer or any other District level officers for taking part in the meeting and give necessary advice in the formulation of the Plan.