Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(b) in Special Rules for the Tamil Nadu School Educational Subordinate Service (Municipal and Township Schools)

(b)Unit for appointment, discharge, etc. - For the purpose of appointments as full members, re-appointment or discharge in different categories, the jurisdiction of each municipality or township, as the case may be, shall be treated as a unit.