Section 34 in Oil Industry (Development) Rules, 1975
34. Furnishing of information to financial institutions.
- The Board may,on a written request from any financial institution established for the purpose of making short, medium and long-term credits available to industrial concerns, furnish to that financial institution any information relating to the business or affairs of the Board only in circumstances in which it is, in accordance with law or practice and usage customary among such financial institutions, necessary or appropriate for the Board to divulge such information.
