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State of Telangana - Section

Section 15 in Telangana Ferries Act, 1314 F

15. Duty of lessee regarding submission of returns required.

- The lessee shall prepare and submit the statements regarding the transit and tolls as required by the [Collector] [Substituted for the word 'Taluqdar' by the A.P.A.O. 1957.] or other authorised person.