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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Mizoram - Subsection

Section 98(1) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(1)Every resolution shall be in the form of a declaration of opinion by the District Council indicating whenever necessary, a line of action to be taken by the Council.