Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Haryana - Subsection Section 17(4) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001 (4)Seventy-five per cent share towards the contributory provident fund being paid by the Government shall not be paid in future.
