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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(c) in The Shillong Electric Supply Undertaking (Acquisition) Act, 1977

(c)"Document" in relation to the undertaking, includes its books, accounts, registers, maps and plans, and all other documents of whatever nature relating to the undertaking;