Delhi High Court - Orders
Kal Airways Pvt. Ltd vs M/S Spicejet Ltd. & Anr on 14 May, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~22 & 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 31/2019
KAL AIRWAYS PVT. LTD. ..... Decree Holder
Through: Mr. Maninder Singh, Sr. Adv. with
Ms. Nandini Gore, Ms. Sonia Nigam,
Mr. Rajat Dasgupta, Mr. Akarsh
Sharma, Advs.
versus
M/S SPICEJET LTD. & ANR. ..... Judgement Debtors
Through: Mr. Vishnu Sharma, Mr. Tushar
Bhardwaj, Mr. Prakhar Aggarwal,
Advs.
23
+ OMP (ENF.) (COMM.) 32/2019
MR. KALANITHI MARAN ..... Decree Holder
Through: Mr. Maninder Singh, Sr. Adv. with
Ms. Nandini Gore, Ms. Sonia Nigam,
Mr. Rajat Dasgupta, Mr. Akarsh
Sharma, Advs.
versus
M/S SPICEJET LTD. & ANR. ..... Judgement Debtors
Through: Mr. Vishnu Sharma, Mr. Tushar
Bhardwaj, Mr. Prakhar Aggarwal,
Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 14.05.2024 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/05/2024 at 21:37:15 EX.APPL.(OS) 679/2019, EX.APPL.(OS) 1054/2020, EX.APPL.(OS) 937/2023, EX.APPL.(OS) 1284/2023, EX.APPL.(OS) 1501/2023, EX.APPL.(OS) 34/2024, I.A. 6946/2019 & EX.APPL.(OS) 938/2023, EX.APPL.(OS) 1283/2023, EX.APPL.(OS) 36/2024, EX.APPL.(OS) 42/2024 At request of learned counsel for the judgment-debtor, re-notify on 17.05.2024.
JASMEET SINGH, J MAY 14, 2024/DM Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/05/2024 at 21:37:15