Section 6 in The Assam Court-Fees (Amendment) Act, 1950
6. Amendment of Schedule I. Article 7.
- In the third column in Article 7 in the same Schedule to the principal Act,-(a)for the words "eight annas" opposite Clause (a) in the second column, the words "two rupee" shall be substituted; and(b)for he words "one rupees" opposite Clause (b) in the second column, the words "two rupees" shall be substituted; and(c)for the words "four rupees" opposite the last entry in the second column, the words "five rupees" shall be substituted.
