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Bombay High Court

Anand Rasangam Tevar vs State Of Maharashtra on 15 November, 2022

Author: Bharati Dangre

Bench: Bharati Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2964 OF 2022

 Anand Rasangam Tevar                                      ....APPLICANT
            V/S
 State Of Maharashtra                                   ....RESPONDENT

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 15th November, 2022 P.C. :

Due to paucity of time, stand over to 01/12/2022. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 16/11/2022 ::: Downloaded on - 16/11/2022 18:59:28 :::