Bombay High Court
Anand Rasangam Tevar vs State Of Maharashtra on 15 November, 2022
Author: Bharati Dangre
Bench: Bharati Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 2964 OF 2022
Anand Rasangam Tevar ....APPLICANT
V/S
State Of Maharashtra ....RESPONDENT
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 15th November, 2022 P.C. :
Due to paucity of time, stand over to 01/12/2022. Interim order, if any, to continue till then.
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