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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(2)(a) in Arunachal Pradesh University Act, 2012

(a)The Vice-Chancellor shall hold office for five years from the date on which he enters office or till he attains the age of 65 years whichever is earlier, unless sooner removed by an order passed by the Chancellor and shall subject to the provisions of this Section shall not be eligible for appointment for any further term :