Bombay High Court
Hugh Mcdermott And Anr vs Union Of India And Anr on 8 January, 2019
Bench: B.R. Gavai, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10960 OF 2016
Hugh Mcdermott And Anr. ....Petitioner
V/S
Union Of India And Anr. ....Respondent
WITH WRIT PETITION NO. 12274 OF 2016 Jeffrey Brodsky And Anr. ....Petitioner V/S Union Of India And Anr. ....Respondent None For Petitioners in bothWP Mr Garge Aniruddha Arun along with Mr Y R Mishra, Advocates for R.no.1 in both WP; Mr Ajay Vitthal Shinde, Advocate For Respondent ICMR in both WP CORAM : B.R. GAVAI & N. J. JAMADAR, JJ DATE : 8th January, 2019 P.C. :
None for Petitioners when the matters were called out. Place the matters on Board on 15/01/2019 for Dismissal.
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