Supreme Court - Daily Orders
Ambalavanar Trust Board Tr.Trustee vs K.Thirunavukkarasu Mudaliyar on 30 January, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.801 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos.8075-8076/2010
AMBALAVANAR TRUST BOARD TR.TRUSTEE Appellant(s)
VERSUS
K. THIRUNAVUKKARASU MUDALIYAR & ORS. Respondent(s)
Date : 30-01-2023 These appeals were MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Appellant(s)
Mr. Bhargava V. Desai, AOR
For Respondent(s) Mr. Vasantha Kumar A., Adv. (Mentioned by)
Mr. Karunakar Mahalik, AOR
Mr. Naresh Kumar, AOR
Mr. T. Harish Kumar, AOR
UPON being mentioned the Court made the following
O R D E R
1 On mentioning, the matter is taken on Board.
2 Liberty to mention before the Bench comprising of Hon’ble Mr Justice Abhay S Oka.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) Signature Not Verified A.R.-cum-P.S. Assistant Registrar Digitally signed by CHETAN KUMAR Date: 2023.02.03 16:31:11 IST Reason: