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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(4) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(4)A copy of the proceedings of meeting of the Trust shall be sent to the Secretary to the Government in the Urban Development Department] [Rule 12 Substituted by Amended Notification No. F. 9(15) UD/3/2001, dated 7-5-2002, published in Rajasthan Gazette Extraordinary, Part IV-C (i), dated 10-5-2002.]