Section 14(1) in Rajasthan Urban Infrastructure Development Project (RUIDP) Rules, 2012
(1)The scale of pay and initial pay admissible to the post as specified in column 2 of Schedule-I and other conditions relating to increase in pay on promotion in the parent cadre and retirement benefits shall be as laid down in Schedule-II and shall be such as may be sanctioned by the Government with the concurrence of the Finance Department, from time to time.
