Madhya Pradesh High Court
Smt. Bhagwati Pandey vs Sunil Yadav on 21 April, 2026
1 CRA-2199-2026 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 2199 of 2026 (SMT. BHAGWATI PANDEY Vs SUNIL YADAV ) Dated : 21-04-2026 Shri K.S. Wadhwa - Advocate for appellant.
As prayed by the learned counsel for the appellant, list the matter in the next week.
(RAJENDRA KUMAR VANI) JUDGE THK Signature Not Verified Signed by: TAJAMMUL HUSSAIN KHAN Signing time: 22-04-2026 10:55:03