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Allahabad High Court

Smt. Sarika vs Ganesh Narain Srivastava on 4 January, 2010

Author: Sanjay Misra

Bench: Sanjay Misra

Court No. - 19
Case :- FIRST APPEAL FROM ORDER No. -- 3783 of 2009

Petitioner :- Smt. Sarika
Respondent :- Ganesh Narain Srivastava
Petitioner Counsel :- R.P. Singh

Hon'ble Sanjay Misra,J.

List of backlog fresh cases has been revised. None appears on behalf of the appellant to press this appeal. The appeal be listed in the cause list. Order Date :- 4.1.2010 Lbm/--