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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(a) in The United Provinces Acquisition of Property (Flood Relief) Rules, 1949

(a)if the person making it was present or represented before the Compensation Officer at the time when he made his offer of compensation, within two weeks from the date of such offer, and