Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Telangana - Subsection Section 14(2) in Telangana Ferries Act, 1314 F (2)produce on demand the table of the prescribed tolls bearing the signature of the [Collector] [Substituted for the word 'Taluqdar' by the A.P.A.O. 1957.] or any other authorised officer.
