Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 194] [Entire Act]

Union of India - Subsection

Section 194(a) in The Merchant Shipping (Shipping Office Forms) Rules, 1963

(a)if he quits the ship without leave after her arrival at her port of delivery and before she is placed in security'