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[Cites 0, Cited by 0] [Section 1] [Entire Act]

British India - Subsection

Section 1(1) in British Nationality Act, 1948

(1)Every person who under this Act is a citizen of the United Kingdom and Colonies or who under any enactment for the time being in force in any country mentioned in sub-section (3) of this section is a citizen of that country shall by virtue of that citizenship have the status of a British subject.