Madras High Court
Vit Bhopal University vs John Doe/S on 14 May, 2026
A No. 2152 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 14-05-2026
CORAM
THE HON'BLE MR.JUSTICE N.SENTHILKUMAR
A No. 2152 of 2026
IN
CS NO. 122 OF 2026
VIT Bhopal University
represented by its Authorised Signatory,
Mr.Kesavan Nair,
Having Registered office at
No.26/47, Moosa Street,
T.Nagar,
Chennai-600017
..Applicant(s)
Vs
1. John Doe/s
Nil
2. R-2 You Tube
Google LLC
Unit No.26, the Executive Centre,
Level 8, DLF Centre, Sanda Marg,
Connaught Place, New Delhi-110001
3. R-3 Kambi Kattum Kadhaigal
First Floor, 13/6A, Ponnangipuram,
Tirumurthy Nagar,
Nungambakkam,
Chennai-600034
..Respondent(s)
Prayer: To direct the 2nd and 3rd Respondents/2nd 3rd Defendants to
immediately take down the contents morefully described in the Schedule to the
plaint pending disposal of the suit.
__________
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https://www.mhc.tn.gov.in/judis
A No. 2152 of 2026
For Applicant(s): Vijayan Subramanian
ORDER
There shall be a direction as prayed for.
2. Application is allowed.
14-05-2026 Index: Yes/No (2/2) Speaking/Non-speaking order Neutral Citation: Yes/No MPA __________ Page2 of 3 https://www.mhc.tn.gov.in/judis A No. 2152 of 2026 N.SENTHILKUMAR, J.
MPA A No. 2152 of 2026 IN CS NO. 122 OF 2026 (2/2) 14-05-2026 __________ Page3 of 3 https://www.mhc.tn.gov.in/judis