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Madras High Court

Vit Bhopal University vs John Doe/S on 14 May, 2026

                                                                              A No. 2152 of 2026


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                              DATED: 14-05-2026
                                                       CORAM
                                  THE HON'BLE MR.JUSTICE N.SENTHILKUMAR


                                               A No. 2152 of 2026
                                                       IN
                                              CS NO. 122 OF 2026
                VIT Bhopal University
                represented by its Authorised Signatory,
                Mr.Kesavan Nair,
                Having Registered office at
                No.26/47, Moosa Street,
                T.Nagar,
                Chennai-600017
                                                                             ..Applicant(s)
                                                        Vs
                1. John Doe/s
                   Nil
                2. R-2 You Tube
                   Google LLC
                   Unit No.26, the Executive Centre,
                   Level 8, DLF Centre, Sanda Marg,
                   Connaught Place, New Delhi-110001

                3. R-3 Kambi Kattum Kadhaigal
                   First Floor, 13/6A, Ponnangipuram,
                   Tirumurthy Nagar,
                   Nungambakkam,
                   Chennai-600034

                                                                            ..Respondent(s)

                Prayer: To direct the 2nd and 3rd Respondents/2nd 3rd Defendants to
                immediately take down the contents morefully described in the Schedule to the
                plaint pending disposal of the suit.



                                                                                   __________
                                                                                    Page1 of 3
https://www.mhc.tn.gov.in/judis
                                                                               A No. 2152 of 2026


                              For Applicant(s):         Vijayan Subramanian



                                                        ORDER

There shall be a direction as prayed for.

2. Application is allowed.

14-05-2026 Index: Yes/No (2/2) Speaking/Non-speaking order Neutral Citation: Yes/No MPA __________ Page2 of 3 https://www.mhc.tn.gov.in/judis A No. 2152 of 2026 N.SENTHILKUMAR, J.

MPA A No. 2152 of 2026 IN CS NO. 122 OF 2026 (2/2) 14-05-2026 __________ Page3 of 3 https://www.mhc.tn.gov.in/judis