Chattisgarh High Court
Rajjak Khan @ Rajju vs State Of C.G. And Ors 2 Wps/4197/2016 ... on 24 January, 2018
Bench: Prashant Kumar Mishra, Ram Prasanna Sharma
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
ACQA No. 42 of 2013
Rajjak Khan @ Rajju S/o Aziz Khan Aged About 55 Years R/o Talapar
Infront Of Noorani Mahjid PS Civil Line, Distt. Bilaspur C.G., Chhattisgarh
---- Appellant
Versus
1. State Of C.G. And Ors Through SHO, Civil Line Distt. Bilaspur C.G. ,
Chhattisgarh
2. Harish Chelkar S/o Mangal Prasad Chelkar Aged About 25 Years R/o
Pipal Chowk, Talapara PS Civil Line Bilaspur C.G., District : Bilaspur,
Chhattisgarh
3. Billu @ Dhaniram S/o Shiv Dyal Sonwani Aged About 30 Years R/o Pipal
Chowk, Talapara PS Civil Line Bilaspur C.G., District : Bilaspur,
Chhattisgarh
4. Manoj Tamrakar S/o Munna Lal Tamrakar Aged About 23 Years R/o
Armanuddin Gali, Talapara PS Civil Line, Bilaspur C.G., District :
Bilaspur, Chhattisgarh
5. Raghubir Lasre S/o Sadan Lasre Aged About 24 Years R/o Near Pipal
Chowk, Teku Gali, Talapara, PS Civil Line Bilaspur C.G., District :
Bilaspur, Chhattisgarh
6. Santosh @ Punnu Suryawanshi S/o Kanhaiya Suryawanshi Aged About
35 Years R/o Pipal Chowk, Talapara PS Civil Line Bilaspur C.G., District :
Bilaspur, Chhattisgarh
7. Santosh Chelkar S/o Mangal Prasad Chelkar Aged About 33 Years R/o
Pipal Chowk, Talapara PS Civil Line Bilaspur C.G., District : Bilaspur,
Chhattisgarh
8. Ashok Khare S/o Babulal Khare Aged About 28 Years R/ Tandan Bada,
Talapara, PS Civil Line, Bilaspur C.G., District : Bilaspur, Chhattisgarh
9. Ranu @ Avinash S/o Rajesh Suryawanshi Aged About 21 Years R/o
Rajiv Gandhi Chowk Manjhwapara, PS Civil Line, Bilaspur C.G., District :
Bilaspur, Chhattisgarh
10.Rakesh Kurre S/o Late Ramphal Aged About 26 Years R/o Pipal Chowk,
Talapara PS Civil Line Bilaspur C.G., District : Bilaspur, Chhattisgarh
11.Laxman Suryawanshi @ Gudda S/o Ramadhar Suryawanshi Aged About
38 Years R/o Bajrang Chowk, Talapara, PS Civil Line, Bilaspur C.G. ,
District : Bilaspur, Chhattisgarh
12.Ganesh Chelkar S/o Mangal Prasad Chelkar Aged About 44 Years R/o
Pipal Chowk, Talapara PS Civil Line Bilaspur C.G., District : Bilaspur,
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Chhattisgarh
13.Anish Kumar S/o Gorelal Rahi Aged About 23 Years R/o Bajrang Chowk,
Talapara, PS Civil Line, Bilaspur C.G., District : Bilaspur, Chhattisgarh
14.Deepak S/o Manohar Lasre Aged About 24 Years R/o Pipal Chowk,
Talapara PS Civil Line Bilaspur C.G., District : Bilaspur, Chhattisgarh
15.Satish Chelkar S/o Mangal Prasad Chelkar Aged About 33 Years R/o
Pipal Chowk, Talapara, PS Civil Line, Bilasur C.G., District : Bilaspur,
Chhattisgarh
16.Chhedi @ Chandraprakash Ratre S/o Late Ramprakash Ratre Aged
About 23 Years R/o Pipal Chowk, Talapara PS Civil Line Bilaspur C.G.,
District : Bilaspur, Chhattisgarh
17.Manish Rahi S/o Gorelal Rahi Aged About 23 Years R/o Bajrang Chowk,
Talapara, PS Civil Line, Bilaspur C.G., District : Bilaspur, Chhattisgarh
---- Respondents
For Appellant None For State Shri Arvind Dubey, P.L.
Hon'ble Shri Justice Prashant Kumar Mishra Hon'ble Shri Justice Ram Prasanna Sharma Order On Board 24/01/2018
1. The matter was passed over once in absence of any representation on behalf of the appellant. No one appears for the appellant even in the second call.
2. In the circumstances, there is no other option left with the Court, but to dismiss the appeal for want of prosecution.
3. Accordingly, the appeal is dismissed for want of prosecution.
Sd/- Sd/-
Judge Judge
Prashant Kumar Mishra Ram Prasanna Sharma
Akhilesh