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State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh Farmers Management of Irrigation Systems (Election Tribunals in Respect of Water Users Associations, Distributory Committees and Project Committees) Rules, 1997

14. Disqualification for voting.

- Any person disqualified by decision of the Election Tribunal under rule 12 (2) for any period shall be disqualified for the same period for voting any elections under the Act.