Madhya Pradesh High Court
Jagmohan Singh Kathait vs The State Of Madhya Pradesh on 28 June, 2023
Author: Vishal Mishra
Bench: Vishal Mishra
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3352 of 2023 (JAGMOHAN SINGH KATHAIT AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 28-06-2023 None for the appellants.
Adjourned.
List after four weeks.
(VISHAL MISHRA) JUDGE Sha Signature Not Verified Signed by: SHALINI LANDGE Signing time: 6/30/2023 11:41:33 AM