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State of Madhya Pradesh - Section

Section 9 in The M.P. Kolahal Niyantran Adhiniyam, 1985

9. Permission for operation of cone-type loud speaker.

- Notwithstanding anything contained in Sections 5, 6 and 7 the operation of a cone-type loudspeaker enclosed in a wooden cabinet within enclosed premises of a private building is permitted provided that such operation does not result in noise.