Supreme Court - Daily Orders
M. Dastagiri vs The Commandant Sar/Cpl Amberpet, ... on 7 April, 2014
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ITEM NO.24 COURT NO.11 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 5272/2014
(From the judgement and order dated 14/08/2013 in WP No.22862/2010,
of The HIGH COURT OF A.P AT HYDERABAD)
M. DASTAGIRI & ORS Petitioner(s)
VERSUS
THE COMMANDANT SAR/CPL AMBERPET, HYD&ORS Respondent(s)
(With appln(s) for permission to file SLP and prayer for interim
relief and office report )
Date: 07/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE DIPAK MISRA
For Petitioner(s)
Mr. Sridhar Reddy, Adv.
Mr. Vikas Singh Jangra,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Permission to file SLP is allowed.
Heard.
The special leave petition is dismissed.
[ Neeta ] [ Usha Sharma] Sr. P.A. Court Master