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Supreme Court - Daily Orders

M. Dastagiri vs The Commandant Sar/Cpl Amberpet, ... on 7 April, 2014

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ITEM NO.24                        COURT NO.11               SECTION XIIA

              S U P R E M E          C O U R T   O F    I N D I A
                                  RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2014
                                               CC 5272/2014

(From the judgement and order dated 14/08/2013 in WP No.22862/2010,
of The HIGH COURT OF A.P AT HYDERABAD)

M. DASTAGIRI & ORS                                           Petitioner(s)

                        VERSUS

THE COMMANDANT SAR/CPL AMBERPET, HYD&ORS          Respondent(s)
(With appln(s) for permission to file SLP and prayer for interim
relief and office report )

Date: 07/04/2014         This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
          HON’BLE MR. JUSTICE DIPAK MISRA

For Petitioner(s)
                                 Mr. Sridhar Reddy, Adv.
                                 Mr. Vikas Singh Jangra,Adv.

For Respondent(s)

             UPON hearing counsel the Court made the following
                                 O R D E R

Permission to file SLP is allowed.

Heard.

The special leave petition is dismissed.

[ Neeta ] [ Usha Sharma] Sr. P.A. Court Master