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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(1)(c) in Kamdhenu University Act, 2009

(c)providing for all matters solely concerning such authorities or lor matters for which provisions arc, in the opinion of such authorities necessary for the exercise of their powers and performance of their duties under this Act or the Statutes.