Punjab-Haryana High Court
Ram Saran Bhatia vs Dakshin Haryana Bijli Vitran Nigam Ltd. ... on 12 August, 2009
Author: Jasbir Singh
Bench: Jasbir Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
CIVIL WRIT PETITION NO. 11416 OF 2009 (O&M)
DATE OF DECISION : August 12, 2009.
Parties Name
Ram Saran Bhatia
...PETITIONER
VERSUS
Dakshin Haryana Bijli Vitran Nigam Ltd. Etc.
...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE JASBIR SINGH
PRESENT: Mr. Gautam Dutt,
Advocate, for the petitioner.
JASBIR SINGH, J. (oral)
ORDER:
After arguing for some time, counsel for the petitioner wishes to withdraw this writ petition.
Dismissed as withdrawn.
( Jasbir Singh ) Judge August 12, 2009.
DKC