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Punjab-Haryana High Court

Ram Saran Bhatia vs Dakshin Haryana Bijli Vitran Nigam Ltd. ... on 12 August, 2009

Author: Jasbir Singh

Bench: Jasbir Singh

IN THE HIGH           COURT       OF   PUNJAB    AND     HARYANA       AT
CHANDIGARH.

             CIVIL WRIT PETITION NO. 11416 OF 2009 (O&M)

             DATE OF DECISION : August 12, 2009.

                   Parties Name

Ram Saran Bhatia
                                       ...PETITIONER
     VERSUS
Dakshin Haryana Bijli Vitran Nigam Ltd. Etc.
                                   ...RESPONDENTS


CORAM:       HON'BLE MR. JUSTICE JASBIR SINGH


PRESENT: Mr. Gautam Dutt,
         Advocate, for the petitioner.


JASBIR SINGH, J. (oral)



ORDER:

After arguing for some time, counsel for the petitioner wishes to withdraw this writ petition.

Dismissed as withdrawn.

( Jasbir Singh ) Judge August 12, 2009.

DKC