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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(6) in The Rajasthan Medical Rules, 1957

(6)The Returning Officer shall separate or cause to be separated the accepted voting papers from those that have been rejected mid keep them in separate bundles. The identification envelopes originally rejected and those provisionally accepted when separated from their enclosed voting papers shall also be kept in separate bundles. All these bundles of voting papers and identification envelopes will be placed in safe custody for disposal under rule 24