Madhya Pradesh High Court
Smt. Saharbano Begum vs Abdul Basit/Ansari on 22 January, 2018
THE HIGH COURT OF MADHYA PRADESH SA-293-2013 (SM T. SAHARBANO BEGUM Vs ABDUL BASIT/ANSARI) 8 Jabalpur, Dated : 22-01-2018 Parties through their counsel. As prayed for, list the matter after two weeks. (MISS VANDANA KASREKAR) JUDGE manju