Punjab-Haryana High Court
State Of Haryana And Another vs Gurdawara Guru Amar Dass Patti Taraf ... on 8 April, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
R.F.A. No. 1584 of 2002 (O&M)
State of Haryana and another ......Appellants
Versus
Gurdawara Guru Amar Dass Patti Taraf Insar
......Respondent
CORAM : HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, AAG, Haryana.
None for the respondent.
RAJESH BINDAL J.
In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 2352 of 1994- State of Haryana and another versus Miss Ratna, the present appeal is dismissed.
(RAJESH BINDAL) JUDGE 08.04.2010 neetu