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Punjab-Haryana High Court

State Of Haryana And Another vs Gurdawara Guru Amar Dass Patti Taraf ... on 8 April, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

                             R.F.A. No. 1584 of 2002 (O&M)



State of Haryana and another                       ......Appellants

                             Versus


Gurdawara Guru Amar Dass Patti Taraf Insar
                                                   ......Respondent

CORAM : HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, AAG, Haryana.

None for the respondent.

RAJESH BINDAL J.

In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 2352 of 1994- State of Haryana and another versus Miss Ratna, the present appeal is dismissed.

(RAJESH BINDAL) JUDGE 08.04.2010 neetu