Supreme Court - Daily Orders
Cochin University Of Science And ... vs Sudheesh Kumar P.S. on 3 July, 2023
Bench: Hima Kohli, Rajesh Bindal
ITEM NO.58 COURT NO.15 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11820-
11822/2023
(Arising out of impugned judgment and order dated 14-02-2023 in WA
No. 1441/2021, WA No. 1446/2021 & WA No. 1449/2021 passed by the
High Court Of Kerala At Ernakulam)
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY & ORS. PETITIONER(S)
VERSUS
SUDHEESH KUMAR P.S. & ORS. ETC. RESPONDENT(S)
(FOR ADMISSION )
Date : 03-07-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s)
Ms. Malini Poduval, AOR
Ms. Babita Sant, Adv.
Mr. Savya Sachi Narayanan, Adv.
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
1. We find no merit in the present Special Leave Petitions.
2. The Special Leave Petitions are dismissed.
3. Pending application(s), if any, shall stand disposed of. (POOJA SHARMA) Signature Not Verified (NAND KISHOR) COURT MASTER (SH) Digitally signed by POOJA SHARMA Date: 2023.07.05 COURT MASTER (NSH) 18:00:06 IST Reason: